WEST BOKARO COLLERY Vs. NANDKISHORE SAO AND ORS
LAWS(JHAR)-2019-3-34
HIGH COURT OF JHARKHAND
Decided on March 13,2019

West Bokaro Collery Appellant
VERSUS
Nandkishore Sao And Ors Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Pratyush Kumar, counsel appearing on behalf of the appellant assisted by Mr. Ganesh Pathak, Advocate.
(2.) Heard Mr. Arbind Kumar Sinha, counsel appearing on behalf of the claimants.
(3.) Heard Mr. Subhash Chandra Prakash, counsel appearing on behalf of Resp.-State.;


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