SECRETARY, AGRICULTURE PRODUCE MARKET COMMITTEE Vs. TUPLAL MAHATO
LAWS(JHAR)-2019-3-77
HIGH COURT OF JHARKHAND
Decided on March 13,2019

Secretary, Agriculture Produce Market Committee Appellant
VERSUS
Tuplal Mahato Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Dr. Ashok Kumar Singh, counsel appearing on behalf of the appellants assisted by Ms. Amrita Kumari, Advocate.
(2.) Heard Mr. Shailendra Kumar Singh and Mr. Mahesh Kumar Mahato, counsel appearing on behalf of the claimant.
(3.) Heard Mr. Himanshu Kumar Mehta, learned A.A.G. appearing for the respondent-state.;


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