SHAYAMAL KUMAR AIKAT Vs. JITENDRA KUMAR SINGH
LAWS(JHAR)-2019-5-85
HIGH COURT OF JHARKHAND
Decided on May 10,2019

Shayamal Kumar Aikat Appellant
VERSUS
JITENDRA KUMAR SINGH Respondents

JUDGEMENT

Shree Chandrashekhar,J. - (1.) Order dated 12.04.2019 has not been complied by the Deputy-Commissioner, Chatra.
(2.) Mr. V.S. Prasad, the learned G.P.-I seeks adjournment for filing an affidavit in compliance of order dated 12.04.2019.
(3.) Prayer is declined.;


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