Anubha Rawat Choudhary, J. - (1.) Heard Mr. G.C. Jha, counsel appearing on behalf of the appellant.
(2.) Heard Mr. Rajiv Anand, counsel appearing on behalf of Claimant (Respondent No. 1).
(3.) Heard Mr. Javed Sultan, counsel appearing on behalf of owner of the vehicle (Respondent No. 2).;