Anubha Rawat Choudhary, J. - (1.) Heard Mr. A. K. Sahani, counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Ashish Kr. Thakur, counsel appearing on behalf of the Resp.-State.
(3.) Heard Mr. Amit Kr. Verma, counsel appearing on behalf of intervener in I.A. No. 11091 of 2018.;