SANJAY KUMAR DWIVEDI,J. - (1.) Heard Mr. Manish Kumar, learned counsel appearing for the petitioner and Mr. Sanjay Piprawall, learned counsel appearing for respondent no.2.
(2.) Notice upon respondent no.3 has already been served and Vakalatnama has also been filed on behalf of respondent no.3, but nobody appears on behalf of respondent no. 3. It has been submitted that on earlier occasions also, nobody was appearing on behalf of respondent no.3.
(3.) Mr. Manish Kumar, learned counsel for the petitioner submits that he will correct the party position with regard to respondent no.2, in course of the day.;