ABDUL HAMID Vs. STATE OF JHARKHAND
LAWS(JHAR)-2019-2-144
HIGH COURT OF JHARKHAND
Decided on February 15,2019

ABDUL HAMID Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Rishi Pallava, counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Kundan Kumar Ambastha, Advocate and Mr. Mahesh Kumar Sinha, counsel appearing on behalf of the private respondents.
(3.) Nobody appears on behalf of respondent nos. 6 and 7.;


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