JUDGEMENT
Anant Bijay Singh,J. -
(1.) Today on 19.09.2019, this case has been notified at 3.30 P.M by the order of the Hon'ble Acting Chief Justice.
(2.) Accordingly, this matter has been taken up and being heard at 3.30 P.M on today itself.
(3.) Today, when the case is called out, Mr. Amit Kumar Das, learned counsel for the respondent no. 4-Jharkhand State Cricket Association through its Honorary Secretary has appeared and filed vakalatnama which is kept on record.;
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