ANUBHA RAWAT CHOUDHARY,J. - (1.) Heard Mr. Anoop Kumar Mehta, Learned Counsel appearing on behalf of the appellant.
(2.) Heard Mr. P. K. Bhattacharya, Learned Counsel appearing on behalf of the respondent.
(3.) This appeal has been filed under Arbitration Act, 1940 for setting aside the judgment dated 13.05.2010 (decree sealed and signed on 22.05.2010) passed by the learned Subordinate JudgeI, Dhanbad in Title (Arb.) Suit No. 11/90/109/1994 by which the learned court below has been pleased to reject the objection filed by the appellant under Section 30 of the Arbitration Act, 1940 for setting aside the Award dated 02.09.2005.;