JUDGEMENT
Shree Chandrashekhar, J. -
(1.) Status report from the court concerned in Jugsalai Bagbeda P.S Case No.186 of 2014, corresponding to G.R No.2216 of 2014 has been received.
(2.) It is reported that by that time one prosecution witness namely, Birendra Pandey was examined. The further report dated 17.05.2018 would disclose that non-bailable warrant was issued on 10.04.2018 for compelling appearance of other witnesses.
(3.) Status report in Ahilyapur P.S Case No.15 of 2016, corresponding to G.R No.490 of 2016 would disclose that the case was pending for the prosecution's evidence.;
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