NASEEBAN BIBI WIDOW OF LATE SHAMSHU ANSARI Vs. MAQSOOD ALAM S/O ZAHEERUDDIN
LAWS(JHAR)-2019-1-128
HIGH COURT OF JHARKHAND
Decided on
January 15,2019
Naseeban Bibi Widow Of Late Shamshu Ansari
Appellant
VERSUS
Maqsood Alam S/O Zaheeruddin
Respondents
JUDGEMENT
Anubha Rawat Choudhary, J. -
(1.) Heard Mr. Arvind Kumar Lall, counsel appearing for the appellants.
(2.) Heard Mr. G. C. Jha, counsel appearing for the respondent no. 3- Insurance Company.
(3.) Nobody appears on behalf of the respondent nos. 1 and 2.;
(2.) Heard Mr. G. C. Jha, counsel appearing for the respondent no. 3- Insurance Company.
(3.) Nobody appears on behalf of the respondent nos. 1 and 2.;
Copyright © Regent Computronics Pvt.Ltd.