JUDGEMENT
ANUBHA RAWAT CHOUDHARY,J. -
(1.) Heard Mr. Shailesh, counsel appearing on behalf of the petitioners.
(2.) Mr. Mr. Sanjay Kumar Srivastava, counsel appearing on behalf of Respondent-State and also the counsel appearing on behalf of Opposite Party No.-2.
(3.) The instant petition has been filed for the following relief: -
"For an appropriate order quashing the entire criminal proceeding arising out of C. P. Case No. 500 of 2000 as well as order dated 15.07.2000 whereby and where the then learned Judicial Magistrate Shri V. Banerjee, Dhanbad was pleased to hold prima facie case as against the petitioners U/s 417/418/420/120 (B) I.P.C."? ;
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