Anubha Rawat Choudhary, J. - (1.) Heard Mr. Anil Kumar Sinha, counsel appearing on behalf of the appellants.
(2.) Heard Mr. Rahul Gupta, counsel appearing on behalf of the respondent- State assisted by Mr. Achinto Sen and Mr. Akshay Verma, Advocates.
(3.) Heard Mr. Krishna Murari, assisted by Mr. Raj Bardhan, Advocates, appearing on behalf of the respondent no. 3- Jharkhand Education Project Council.;