ANUBHA RAWAT CHOUDHARY,J. - (1.) Heard Mr. Anil Kumar Jha, counsel appearing on behalf of the petitioners in both the cases.
(2.) Heard Mr. Gauri Shankar Prasad, A.P.P. and Mr. Nehru Mahto, A.P.P. appearing on behalf of State.
(3.) As both the cases arise out of same case, they have been tagged and are being taken up together.;