BHUNESHWAR PRASAD Vs. STATE OF JHARKHAND
LAWS(JHAR)-2019-12-99
HIGH COURT OF JHARKHAND
Decided on December 11,2019

BHUNESHWAR PRASAD Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

- (1.) Heard Mr. Rajesh Lala, learned counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Rakesh Kumar Sinha, learned counsel appearing on behalf of the opposite party State.
(3.) Heard Mr. Satish Kumar, learned counsel appearing on behalf of the opposite party no. 2.;


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