SURENDRA KUMAR SHARMA ALIAS SURENDRA SHARMA Vs. KANHAI SHARMA
LAWS(JHAR)-2019-1-147
HIGH COURT OF JHARKHAND
Decided on January 29,2019

Surendra Kumar Sharma Alias Surendra Sharma Appellant
VERSUS
Kanhai Sharma Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. V. Shivnath, Senior counsel appearing on behalf of the appellants assisted by Mr. Kundan Kumar Ambastha, Advocate.
(2.) Heard Mr. Arbind Kumar Sinha, counsel appearing on behalf of the respondents assisted by Mr. Baban Prasad, Advocate.
(3.) This miscellaneous appeal has been filed challenging the order dated 24.11.2003 passed by the 3rd Additional District Judge, Palamau at Daltonganj dismissing the Title Suit No.1/2003.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.