KUNJ BIHARI PRASAD ALIAS KUNJ BIHARI SAO Vs. STATE OF JHARKHAND
LAWS(JHAR)-2019-1-87
HIGH COURT OF JHARKHAND
Decided on January 04,2019

Kunj Bihari Prasad Alias Kunj Bihari Sao Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Nobody appears on behalf of the petitioners.
(2.) Heard Mr. Jay Shankar Tiwary, counsel appearing for the respondent no. 5.
(3.) Heard Mr. Ashish Kr. Thakur, counsel appearing for the respondent nos. 1 to 4.;


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