KADIR ANSARI Vs. SABBIR ANSARI
LAWS(JHAR)-2019-11-38
HIGH COURT OF JHARKHAND
Decided on November 22,2019

Kadir Ansari Appellant
VERSUS
Sabbir Ansari Respondents

JUDGEMENT

ANUBHA RAWAT CHOUDHARY,J. - (1.) Heard Mr. Tarun Kumar, counsel appearing on behalf of the appellants.
(2.) Heard Mr. Mahesh Kumar Sinha, counsel appearing on behalf of the opposite party no. 2.
(3.) Heard Mr. Naveen Kr. Gaunjhu, counsel appearing on behalf of the opposite party- State.;


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