CENTRAL COALFIELDS LIMITED Vs. DILIP KUMAR SOREN
LAWS(JHAR)-2019-3-82
HIGH COURT OF JHARKHAND
Decided on March 12,2019

CENTRAL COALFIELDS LIMITED Appellant
VERSUS
Dilip Kumar Soren Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Amit Kumar Das, counsel appearing for the appellant.
(2.) Heard Mr. Kishore Kumar Singhal and Mr. Rajesh Kumar Singh, Advocates appearing on behalf of the respondents.
(3.) This appeal has been filed against the judgment dated 10.08.2017 passed in W.P.(S) No. 706 of 2017 whereby the learned Single Judge has quashed the order dated 09.12.2016 by which the compassionate appointment as claimed by the writ petitioner, was declined.;


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