JUDGEMENT
Anubha Rawat Choudhary, J. -
(1.) Heard Mr. Indrajit Sinha along with Mr. Pradipto Mitra, Advocates appearing on behalf of the appellants.
(2.) Heard Mr. Shashi Kant Verma, counsel appearing on behalf of the respondent no. 2.
(3.) Nobody appears on behalf of the respondent- State.;
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