RAKESH KUMAR GUPTA, SON OF LATE HARIHAR PRASAD SAW Vs. STATE OF JHARKHAND THROUGH ANTI-CORRUPTION BUREAU

LAWS(JHAR)-2019-2-65

HIGH COURT OF JHARKHAND

Decided on February 15,2019

Rakesh Kumar Gupta, Son Of Late Harihar Prasad Saw Appellant

VERSUS

State Of Jharkhand Through Anti-Corruption Bureau Respondents

JUDGEMENT

B.B. Mangalmurti, J. - (1.) Admit.
(2.) Call for the Lower Court Records.
(3.) List this case under the heading "For Hearing" as per seriatim. I.A. No. 1465 of 2019;

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