Anubha Rawat Choudhary, J. - (1.) Heard Mr. Sheo Kumar Singh, counsel appearing on behalf of the appellants in Cr. Appeal (S.J.) No. 413 of 2019.
(2.) Heard Mr. Nehru Mahato, counsel appearing on behalf of the appellant in Cr. Appeal (S.J.) No. 665 of 2019.
(3.) Heard Mr. Vinay Kumar Tiwary, counsel appearing on behalf of the State in both the cases.;