BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. DHARAMLAL DESHI ALIAS DHARMLAL DEHRI, SON OF SHIBU DEHRI
LAWS(JHAR)-2019-1-116
HIGH COURT OF JHARKHAND
Decided on
January 21,2019
Branch Manager, Oriental Insurance Company Limited
Appellant
VERSUS
Dharamlal Deshi Alias Dharmlal Dehri, Son Of Shibu Dehri
Respondents
JUDGEMENT
Anubha Rawat Choudhary, J. -
(1.) Heard Ms. Rita Kumari, counsel appearing on behalf of the appellant.
(2.) Heard Mr. Pradeep Kumar Deomani and Mr. Ashish Mohan counsels appearing on behalf of claimant that is respondent no. 1.
(3.) Nobody appears on behalf of respondent no. 2 in the instant case (Smt. Sarda Devi).;
(2.) Heard Mr. Pradeep Kumar Deomani and Mr. Ashish Mohan counsels appearing on behalf of claimant that is respondent no. 1.
(3.) Nobody appears on behalf of respondent no. 2 in the instant case (Smt. Sarda Devi).;
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