Anubha Rawat Choudhary, J. - (1.) Heard Mr. Arbind Kumar Sinha, counsel appearing on behalf of the petitioners in Cr. M.P. No. 1968 of 2017.
(2.) Heard Mr. A. K. Sahani, counsel appearing on behalf of the petitioner in Cr. M.P. No. 3252 of 2013.
(3.) Heard Mr. T. N. Verma, counsel appearing on behalf of the State-Vigilance in both these cases.;