DEEPAK MODAK Vs. STATE OF JHARKHAND
LAWS(JHAR)-2019-11-14
HIGH COURT OF JHARKHAND
Decided on November 05,2019

Deepak Modak Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Kalyan Banerjee, counsel appearing on behalf of the appellants.
(2.) Heard Mr. Suraj Singh, counsel appearing on behalf of the O.P. No. 2.
(3.) Nobody appears on behalf of the State.;


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