JUDGEMENT
Anubha Rawat Choudhary, J. -
(1.) Nobody appears on behalf of the petitioner.
(2.) Heard Mr. T. N. Verma, counsel appearing on behalf of the opposite party.
(3.) This petition has been filed for the following reliefs: -
"for issuance of appropriate order/orders, direction/directions For quashing of entire criminal proceeding including FIR in connection with Vigilance P.S. Case No. 09/2017 corresponding to Vigilance Case No. 10/2017 registered u/s 13(2) r/w 13(1)(c) of P.C. Act, now pending in the court of Sri Santosh Kumar-II, Special Judge, Vigilance, Ranchi.";
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