RAJENDRA RAM @ RAJENDRA VERMA @ RAJU Vs. UNION OF INDIA THROUGH C B I
LAWS(JHAR)-2019-3-11
HIGH COURT OF JHARKHAND
Decided on
March 01,2019
Rajendra Ram @ Rajendra Verma @ Raju
Appellant
VERSUS
UNION OF INDIA THROUGH C B I
Respondents
JUDGEMENT
B.B. Mangalmurti, J. -
(1.) Admit.
(2.) It is informed that Lower Court Report has already been called in Cr. Appeal (S.J.) No. 157 of 2019.
(3.) List this case under the heading "For Hearing" as per seriatim along with Cr. Appeal (S.J.) 157 of 2019.I.A. No. 1899 of 2019 ;
(2.) It is informed that Lower Court Report has already been called in Cr. Appeal (S.J.) No. 157 of 2019.
(3.) List this case under the heading "For Hearing" as per seriatim along with Cr. Appeal (S.J.) 157 of 2019.
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