SUJIT NARAYAN PRASAD,J - (1.) These writ petitions have been listed today on Board.
(2.) Learned counsel for the petitioner appearing in all these writ petitions have submitted that issues involved in these writ petitions are similar and as such the same may be heard together.
(3.) The aforesaid aspect of the matter has fairly been conceded by Mr. Prashant Pallav, learnd G.A-IV appearing for the State respondent.;