PRADEEP COKE INDUSTRIES Vs. CENTRAL BUREAU OF INVESTIGATION, CBI, ACB, KARMIK NAGAR
LAWS(JHAR)-2019-12-85
HIGH COURT OF JHARKHAND
Decided on December 10,2019

Pradeep Coke Industries Appellant
VERSUS
Central Bureau Of Investigation, Cbi, Acb, Karmik Nagar Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Anil Kumar Sinha, the learned Senior counsel appearing on behalf of the petitioners alongwith Mr. Pankaj Kumar, Advocate.
(2.) Heard Mr. Rajiv Nandan Prasad, the learned counsel appearing on behalf of the C.B.I.
(3.) Heard Mr. Anoop Kumar Mehta, the learned counsel appearing on behalf of the Opposite Party No.3 (Bharat Coking Coal Limited).;


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