Anubha Rawat Choudhary, J. - (1.) Heard Mr. A. K. Mehta, counsel appearing on behalf of the appellants.
(2.) Heard Mr. P. K. Bhattacharaya, counsel appearing on behalf of the respondents.
(3.) This appeal has been filed under Section 39 of the Arbitration Act, 1940 against the judgment dated 30.09.2005 (decree signed on 17.11.2005) passed by the learned Subordinate Judge Vth, Dhanbad in Title (Arbitration) Suit No. 47 of 1990, whereby the learned court below has been pleased to make the award dated 15.02.2001 passed by the sole arbitrator, as a rule of the Court.;