JUDGEMENT
Anubha Rawat Choudhary, J. -
(1.) Heard Mr. A.K. Kashyap, learned senior counsel appearing on behalf of the petitioner along with Mr. Antriksh Srivastava, Advocate.
(2.) Heard Mr. J. N. Upadhyay, learned counsel appearing on behalf of opposite party No. 2.
(3.) Nobody appears on behalf of the State.;
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