JUDGEMENT
Anubha Rawat Choudhary, J. -
(1.) Heard Mr. Purnendu Sharan, counsel appearing for the petitioner.
(2.) Heard Mr. Sarvendra Kumar, counsel appearing for the respondents.
(3.) This writ petition has been filed for the following reliefs:
"(a) For issuance of appropriate writ/writs, order/orders, direction/directions directing the respondents to make payment of the admitted dues to the tune of Rs. 18,86,829/- to the petitioner against the agreement bearing No. 09/2012- 13 entered into on 25/08/2012 and work order was issued vide memo No. 346/Zp dated 25/08/2012 for Purandar Nala Part-1 (Sukrubasini to Kelabari) under Block- Barharwa, District- Sahibganj (Gr. 46).
(b) For direction upon the respondents to make payment of the above admitted dues to the petitioner with a penal interest at the rate of 18% per annum.";
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