DEBASISH BISWAS Vs. STATE OF JHARKHAND
LAWS(JHAR)-2019-2-177
HIGH COURT OF JHARKHAND
Decided on February 22,2019

Debasish Biswas Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Rakesh Kumar Gupta and Ms. Satyakshi, counsels appearing on behalf of the petitioner.
(2.) Heard Mr. Sumeet Gadodia and Mr. Ritesh Kumar Gupta, counsel appearing on behalf of the respondent nos. 1 to 4.
(3.) Nobody appears on behalf of the Private Respondent.;


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