PRATIMA DEVI Vs. STATE OF JHARKHAND
LAWS(JHAR)-2019-12-35
HIGH COURT OF JHARKHAND
Decided on December 06,2019

PRATIMA DEVI Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

- (1.) Heard Mr. Sarvendra Kumar, counsel appearing on behalf of the appellants.
(2.) Heard Mr. Ram Prakash Singh, counsel appearing on behalf of the opposite party- State.
(3.) Nobody appears on behalf of the opposite party no. 2. However, from the records of this case it appears that the service of notice upon opposite party no. 2 is complete.;


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