MAHENDRA KUMAR SINHA Vs. STATE OF JHARKHAND

LAWS(JHAR)-2019-3-36

HIGH COURT OF JHARKHAND

Decided on March 14,2019

MAHENDRA KUMAR SINHA Appellant

VERSUS

STATE OF JHARKHAND Respondents

B.B. Mangalmurti, J. - (1.) Admit.
(2.) Call for the Lower Court Records.
(3.) List this case under the heading "For Hearing" as per seriatim.;