JUDGEMENT
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(1.) Heard Mr. Amit Kumar Das, along with Mr. S. Sahay,. Advocates appearing on behalf of the petitioners.
(2.) Heard Mr. Rahul Saboo, Advocate appearing on behalf of the sole respondent.
(3.) This petition has been filed for modifications/clarification of order dated 04.01.2019 passed by this Court in W.P.(C) No.
5862 of 2015. A prayer has been made in this petition seeking modification/clarification to the extent directing the
respondent-writ petitioner to hand over the original copy of the
letter of extension of the Bank Guarantee to the present
petitioners or in the alternative, clarifying that the photocopy of
the email received by the present petitioners from the Bank
regarding extension of Bank Guarantee be treated as sufficient
for invocation of the Bank Guarantee.;
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