BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. JULMOT SK
LAWS(JHAR)-2019-3-69
HIGH COURT OF JHARKHAND
Decided on March 11,2019

BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD Appellant
VERSUS
Julmot Sk Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. D. C. Ghose, counsel appearing for the appellant.
(2.) Heard Mr. Shiv Prasad, counsel appearing on behalf of the respondent nos. 1 & 2.
(3.) Nobody appears on behalf of the respondent no. 3.;


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