DHARMA PADA GHADAI, SON OF RAMKANT GHADAI Vs. UNION OF INDIA THROUGH CBI
LAWS(JHAR)-2019-2-50
HIGH COURT OF JHARKHAND
Decided on February 14,2019

Dharma Pada Ghadai, Son Of Ramkant Ghadai Appellant
VERSUS
Union Of India Through Cbi Respondents

JUDGEMENT

B.B. Mangalmurti, J. - (1.) Admit.
(2.) Call for the Lower Court Records.
(3.) List this case under the heading "For Hearing" as per seriatim. I.A. No. 1370 of 2019;


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