JUDGEMENT
Deepak Roshan, j. -
(1.) Nobody appears on behalf of the petitioner.
(2.) Mr. Kumar Nilesh, learned counsel appears on behalf of the opposite party no.2.
(3.) Even on 28.09.2019, nobody appeared on behalf of the petitioner. Since the instant case relates to maintenance of the wife-opposite party no. 2, I am proceeding to decide this case on the basis of records available before this Court.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.