JUDGEMENT
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(1.) HEARD counsel for the parties.
(2.) PETITIONER Bahadur Ram was appointed on Class -IV post as a Gardner on 1.7.197.4 in the scale of Rs. 155 -160/ - in the Zila Parishad, Dumka and was assigned the jobs of Peon, Gardner and
Office Orderly. Subsequently his services were transferred to Deoghar.
It appears that considering the fact that he possesses a Light Motor Vehicle/ Medium Vehicle/Heavy Goods Vehicle/Road Roller Driving Licence, his services vyere engaged initially as
a Roller Khalasi and later, from 20.11.1990 as a Roller Driver. Such services used to be taken from
time to time by the orders of his superior in office at different places in course of road construction
work.
(3.) THE petitioner thereafter requested his superiors in office to grant him promotion to the post of Roller Driver.;
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