D.N.PATEL, J. - (1.) LEARNED Counsel for the petitioner seeks permission to add "The Regional Commissioner, Coal Mints Provident Fund, Ranchi", as party -respondent No. 4.
(2.) PERMISSION , as prayed for, is granted for addition of party -respondent No. 4. Necessary amendment shall be carried out during course of the day.
(3.) MR . Deepak Roshan, learned Counsel waives notice on behalf of newly added respondent do. 4;