JUDGEMENT
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(1.) Since the issues involved in these writ applications are identical, they are
disposed of by this common order.
(2.) Heard learned counsel for the parties.
(3.) Challenge in these writ applications is to the order passed by the 'Anchaladhikari'
(Circle Officer), Gola, dated-06.11.2007 annexed as Annexure-6 in W.P. (C) No. 6312 of
2007 and the same order annexed as Annexure-4 in W.P. (C) No. 6307 of 2007, whereby the
Circle Officer has directed both the writ petitioners individually to remove the
encroachments upon the lands mentioned in the aforesaid order.;
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