JUDGEMENT
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(1.) In this writ petition, the petitioner prays for a direction to the respondents
to grant him promotion to the post of Assistant Director w.e.f. 29.03.2001 with
all consequential benefits.
(2.) Several facts and points has been raised in this writ petition in order to
substantiate his claim but in my view, the claim of the petitioner has to be firstly
scrutinised and determined by the concerned Department of the Government
of Jharkhand.
(3.) According to the petitioner, he filed a detailed representation as
contained in Annexure-5 before the Chief Engineer, Central Design
Organisation, Road Construction Department, (Respondent No. 4) but no order
on his representation has been filed as yet.;
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