RAJENDRA PANDEY Vs. STATE OF JHARKHAND THROUGH CBI

LAWS(JHAR)-2009-3-95

HIGH COURT OF JHARKHAND

Decided on March 23,2009

RAJENDRA PANDEY Appellant

VERSUS

STATE OF JHARKHAND THROUGH CBI Respondents

- (1.) :Heard learned counsel appearing for the petitioner and learned counsel appearing for the CBI.;