MADHUSUDAN SINGH Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-4-188
HIGH COURT OF JHARKHAND
Decided on April 06,2018

MADHUSUDAN SINGH Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard, Mr. Rajeev Ranjan Tiwary, counsel appearing for the petitioner.
(2.) Heard Mr. Atanu Banerjee, G.A. appearing for the respondent nos. 1 to 5.
(3.) Mr. Arpan Mishra, counsel appears for the respondent nos. 6 to 8.;


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