STATE BANK OF INDIA Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-7-205
HIGH COURT OF JHARKHAND
Decided on July 04,2018

STATE BANK OF INDIA Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Rajesh Kumar, counsel appearing for the petitioner.
(2.) Nobody appears on behalf of the respondent no.1.
(3.) So far as respondent no. 2 is concerned, he has entered appearance through Advocate by filing Vakalatnama but nobody is appearing on behalf of the respondent no. 2. It further appears from the record that no counter-affidavit has also been filed by the respondents.;


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