HINDUSTAN COPPER LTD Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-2-15
HIGH COURT OF JHARKHAND
Decided on February 21,2018

HINDUSTAN COPPER LTD Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. A.K. Das, counsel appears on behalf of the petitioner.
(2.) Heard Mr. Arup Kumar Dey, J.C. to G.P. I, appears on behalf of the respondents.
(3.) This writ petition has been filed for quashing the entire certificate proceeding, being Certificate Case No. 1/RT/ETS/09-10 initiated by the Certificate Officer, Ghatshila on the request filed by the District Transport Officer, Jamshedpur for realization of road tax and additional tax for the period of 2.12.2003 to 1.3.2005 against the vehicle (bus), bearing registration no. BPX 9020.;


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