Anubha Rawat Choudhary, J. - (1.) Heard Mr. Shashank Shekhar Prasad, counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Gyan Ranjan Nath Sahdeo, associate counsel to G.P. VI appearing for the respondent-state.
(3.) This writ petition has been filed by the petitioner seeking direction upon the respondents to pay compensation and service to the petitioner on account of the fact that father of the petitioner was killed by naxals.;