ANJALI GUPTA, W/O RANJIT KUMAR, JAGDISH PRASAD Vs. RANJIT KUMAR, S/O SHRI KISHORI LAL PRASAD

LAWS(JHAR)-2018-3-72

HIGH COURT OF JHARKHAND

Decided on March 16,2018

Anjali Gupta, W/O Ranjit Kumar, Jagdish Prasad Appellant

VERSUS

Ranjit Kumar, S/O Shri Kishori Lal Prasad Respondents

JUDGEMENT

Amitav K. Gupta, J. - (1.) Learned counsel for the petitioner is in attendance.
(2.) On repeated call none appears on behalf of the opposite party.
(3.) With a view to give one more opportunity to the opposite party, put up this case in the second half at 02:15 P.M. Later on;

Click here to view full judgement.