TARUN BAXLA Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-4-233
HIGH COURT OF JHARKHAND
Decided on April 02,2018

Tarun Baxla Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary. J. - (1.) Heard Mr. Manoj Tandon, counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Anup Kumar Agarwal, counsel appearing on behalf of the respondent no.1.
(3.) Mr. Samir Sahay, counsel appears on behalf of respondent no.4.;


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